Gauhati High Court
Jaganath Das vs The Union Of India And 6 Ors on 6 October, 2021
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/3
GAHC010161062021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5270/2021
JAGANATH DAS
S/O LATE RATAN CHANDRA DAS, VILL-DAKSHIN GANAKGARI, P.O.-
SORBHOG, P.S.-SORBHOG, DIST-BARPETA (ASSAM), PIN-781317
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISI
BHAWAN, NEW DELHI-110001
2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
ICAR
KRISI BHAWAN
NEW DELHI-110001
3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001
4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALAYA
PIN-793103
5:THE DIRECTOR
CENTRLA RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
Page No.# 2/3
KOLKATA
WEST BENGAL
PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMN. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120
7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION
(CRIJAF-ICAR)
VILL-KAMARGAON
P.O.-SORBHOG
DIST-BARPETA
ASSAM
PIN-78131
Advocate for the Petitioner : MR. K R PATGIRI
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 06-10-2021 The matter is taken up through video conferencing. Heard Mr. K.R. Patgiri, learned counsel for the petitioner. Issue notice, returnable on 9th November, 2021. Since Mr. H. Gupta, learned Central Government counsel has entered appearance on behalf of the respondent No.1, no formal notice need be issued to the said respondent.
The petitioner shall take steps for service of notice on the remaining Page No.# 3/3 respondents by registered post with A/D within one week.
JUDGE CHIEF JUSTICE Comparing Assistant