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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(b) in Telangana Excise Act, 1968

(b)sells or keeps or exposes for sale as Foreign Liquor, liquor which he knows or has reason to believe to be [Indian Made Foreign Liquor] [Throughout the Act, for the words 'Indian Liquor', the words 'Indian Made Foreign Liquor' substituted vide. Act No.17 of 2006.]; or