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Union of India - Section
Section 23 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
23. Initial Spares.
- Initial spares shall be capitalised as a percentage of the Plant and Machinery cost, subject to following ceiling norms:| (a) Coal-based/lignite-fired thermal generatingstations | - | 4.00% |
| (b) Gas Turbine/Combined Cycle thermalgenerating stations | - | 4.00% |
| (c) Hydro generating stations including pumpedstorage hydro generating station | - | 4.00% |
| (d) Transmission system | ||
| (i) Transmission line | - | 1.00% |
| (ii) Transmission Sub-station | ||
| - Green Field | - | 4.00% |
| - Brown Field | - | 6.00% |
| (iii) Series Compensation devices and HVDC | ||
| Station | - | 4.00% |
| (iv) Gas Insulated Sub-station (GIS) | ||
| - Green Field | - | 5.00% |
| - Brown Field | - | 7.00% |
| (v) Communication system | - | 3.50% |
| (vi) Static Synchronous Compensator | - | 6.00%a |