Section 3(4)(d) in Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005

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State of Maharashtra - Subsection

Section 3(4)(d) in Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005

(d)an evaluation as to how the current policies of the State Government are in conformity with the fiscal management principles set out in section 5 and the objectives set out in the Medium-term Fiscal Policy Statement.

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State of Maharashtra - Subsection

Section 3(4)(d) in Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005