Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 25B] [Entire Act] NCT Delhi - Subsection Section 25B(2) in The Delhi Rent Control Act, 1958 (2)The Controller shall issue summons, in relation to every application referred to in sub-section (1), in the form specified in the Third Schedule.
