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[Cites 0, Cited by 3] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(b)Where the extent of stridhana land held under clause (a) by any female member of a family consisting of more than five members-