Section 38(1)(a) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(a) in The Food Safety And Standards Act, 2006

(a)take a sample-

(i)of any food, or any substance, which appears to him to be intended for sale, or to have been sold for human consumption; or

(ii)of any article of food or substance which is found by him on or in any such premises;