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Himachal Pradesh High Court

M/S R.L. Ss Enterprises vs . State Of H.P. on 20 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

M/s R.L. SS Enterprises Vs. State of H.P. .

CWP No. 3480 of 2015 20.4.2022 Present: Mr.Parveen Chandel, Advocate, vice Mr.Surender Sharma, Advocate, for the petitioner.

Mr.Raju Ram Rahi, Deputy Advocate General, for the respondents.

As prayed on behalf of original counsel for the petitioner, list after four weeks.

(Vivek Singh Thakur), Judge.

20th April, 2022 (Keshav) ::: Downloaded on - 20/04/2022 20:08:49 :::CIS