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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jharkhand - Subsection

Section 36(2)(ii) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(ii)sells, removes or makes gift of any antiquity or art treasure or otherwise transfers its ownership, without the permission of the State Government, or