Kerala High Court
Ravi Prithiyil vs The Principal on 2 August, 2022
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 21924 OF 2015
PETITIONERS:
1 T.K.BIJU, AGED 40 YEARS, S/O T.G. KUJUMON,
TECHNICAL HIGHER SECONDARY SCHOOL , INSTITUTE OF
HUMAN RESOURCES AND DEVELOPMENT PEERIMEDU, IDUKKI
DISTRICT, RESIDING AT THEKKIRICKKAL HOUSE, PAINVAU,
IDUKKI DISTRICT
2 GANGAPRASAD. S, SECURITY GUARD, AGED 45 YEARS,
S/O SREEDHARAN, COLLEGE OF APPLIED SCIENCE, PWD
REST HOUSE, HUMAN RESOURCES AND DEVELOPMENT
PEERIMEDU, IDUKKI DISTRICT, RESIDING AT
VALIYAPURACKAL HOUSE, ETTEKKARUPUTHUVAL
CHENKARA POST, VIA VANDIPERIYR, IDUKKI
BY ADV SRI.U.BALAGANGADHARAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIURUVANANTHAPURAM-695 001
2 THE DIRECTOR, INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
PROJECT TOWERS, VAZHUTHACAUD, THIRUVANTHATHAPURAM- 695
014
3 THE PRINCIPAL, TECHNICAL HIGHER SECONDARY SCHOOL,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,PEERUMEDU,
IDUKKI DISTRICT-685 531
4 THE PRINCIPAL, COLEGE OF APPLIED SCIENCES, INSTITUTE OF
HUMAN RESOURCES DEVELOPMENT,KUTIKANAM, IDUKKI DISTRICT-
685 531
5 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCE, INSTITUTE OF
HUMAN RESOURCES DEVELOPMENT,KATTAPANA, IDUKKI DISTRICT-
685 508
BY ADV SRI.DEEPU THANKAN, SC, IHRD
ADV.JOSHY THANIKAMATTAM-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.08.2022, ALONG WITH WP(C).3749/2019, 5183/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 33826 OF 2015
PETITIONERS:
1 AJAYAN M., AGED 46 YEARS, S/O MADAVAN,
CHETTIYAZHATHU HOUSE, CHERUVARANAM, VARANAM P.O,
CHERTHALA,
ALAPPUZHA DISTRICT
2 SAJEENDRA BABU, KUNNUMAL HOUSE, PALAYI,
NIRMALAGIRI P.O, KANNUR, NOW RESIDING AT VARANAM,
KIRACHI, POST VENGAD, KANNUR
3 ABDUL JALLEL M.S MADATHIL HOUSE, KADUVANKKAL WARD
NEAR VALIYAKULAM, VALLIKUNNAM P.O, MAVELIKKARA
4 V.K. SANTHAMMA, PARATHZHATH HOUSE, KADANADU P.O,
PALA, KOTTAYAM DISTRICT
5 ISHA N.I, NAINUKUNNEL HOUSE, KARIMANOOR P.O,
IDUKKI DISTRICT
6 ALICE SYRIAC, ANJANIKKAL HOUSE, KAIPILLY P.O,
ERATTUPETTA, KOTTAYAM DISTRICT, NOW RESIDING AT
NADUVILEKIZHAKKEL HOUSE, P.O, NADACKAL,
ERATTUPETTA, KOTTAYAM DISTRICT
7 USHA THOMAS, KUMBATTU HOUSE, IDUKKI COLONY P.O,
VAZHATHOPPU, IDUKKI DISTRICT
BY ADVS.
SRI.P.V.BABY
SRI.A.N.SANTHOSH
RESPONDENTS:
1 THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
PRAJOE TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM
695 014, REPRESENTED BY ITS DIRECTOR
WPC 21924/15 & connected
3
2 DIRECTOR, THE INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT, PRAJOE TOWERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM 695 014
3 STATE OF KERALA, RERPESENTED BY SECRETARY TO
GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, TRIVANDRUM 695 001
BY ADV SRI.DEEPU THANKAN, SC, IHRD
SRI.JOSHY THANICKAMATTAM - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 3749 OF 2019
PETITIONERS:
1 LISSIYAMMA K.M., AGED 55 YEARS, W/O A.D. JOHNSON,
LAST GRADE SERVANT/FULL TIME SWEEPER, COLLEGE OF
APPLIED SCIENCES, NEDUMKANDAM, IDUKKI-685553,
RESIDING AT ARIKEL HOUSE, CHINNAKKANAL P.O.,
IDUKKI-685618.
2 LALGIMON K.C., AGED 43 YEARS, SECURITY GUARD,
COLLEGE OF APPLIED SCIENCES, CHEMENI, PETTIKUNDU
P.O., KASARAGOD-671313.RESIDING AT
KALLEPPURAYIDATHIL, CHANEDUKKAM, CHEEMENI,
PETTUKUNDU P.O., KASARAGOD-671313.
3 ANILKUMAR N.V., AGED 40 YEARS, S/O V.B. KRISHNAN,
SECURITY GUARD, COLLEGE OF APPLIED SCIENCES,
CHEEMENI, PETTIKUNDU P.O., KASARAGOD-671313,
RESIDING AT NADUVELI VEETTIL, KARIPPU P.O.,
CHAPURAPADAV VIA., PERUMPADEM, KANNUR DISTRICT-
670581.
4 TOMSON MATHEW, AGED 44 YEARS, S/O MATHEW, SECURITY
GUARD, COLLEGE OF APPLIED SCIENCES, KATTAPPANA,
IDUKKI-685508, RESIDING AT PANACKACHERI HOUSE,
KOCHUTHOVALA P.O., KATTAPPANA, IDUKKI-685514.
5 MINIMOL JOSEPH, AGED 43 YEARS, W/O REJI MATHEW,
COLLEGE OF APPLIED SCIENCES, KATTAPPANA, IDUKKI-
685508, RESIDING AT POKKAMTHAKIDIYIL, KADAMAKUZHI,
VELLAAKKADAVU, IDUKKI-685
BY ADV U.BALAGANGADHARAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
WPC 21924/15 & connected
5
2 THE DIRECTOR, INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT, PROJECT TOWERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695001.
3 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCES,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
NEDUMKANDAM, IDUKKI DISTRICT-685553.
4 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCES,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
KATTAPANA, IDUKKI DISTRICT-685508.
5 THE PRINCIPAL, TECHNICAL HIGHER SECONDARY SCHOOL,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
CHEEMENI, PETTIKUNDU P.O.,KSARAGOD DISTRICT-
671313.
6 THE DIRECTOR OF TECHNICAL EDUCATION,
THIRUVANANTHAPURAM-695001.
BY ADV SRI.DEEPU THANKAN
SRI.JOSHY THANICKAMATTAM - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 5183 OF 2019
PETITIONERS:
1 RAVI PRITHIYIL, PART TIME SWEEPER,
COLLEGE OF APPLIED SCIENCE, KOOTHUPARAMBA,
KANNUR DISTRICT.
2 THANKAMANI P.V., PART TIME SWEEPER, COLLEGE
OF APPLIED SCIENCE,CHEEMENI, KANNUR DISTRICT.
BY ADV P.V.BABY
RESPONDENTS:
1 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCE,
KOOTHUPARAMABA, KANNUR DISTRICT- 670643.
2 THE PRINCIPAL, COLLEGE OF APPLICED SCIENCE,
KOOTHUPARAMABA, CHEEMENI, KANNUR DISTRICT- 671313.
3 DIRECTOR, INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
(IHRD), PRAJOE TOWERS, VAZHUTHACAD, TRIVANDRUM-
695014.
4 STATE OF KERALA, REPRESENTED BY SECRETARY TO
HIGHER EDUCATION (J) DEPARTMENT, SECRETARIAT,
TRIVANDRUM- 695001.
BY ADV SRI.DEEPU THANKAN, SC, IHRD
SRI.JOSHY THANICKAMATTAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 6210 OF 2019
PETITIONER:
SREEDEVI S., AGED 47 YEARS
W/O.SUDARSAN, RESIDING AT PAYATTUVILA VEEDU,
EZHUKONE.P.O., KOLLAM - 691505, PH.9447079731.
BY ADVS.
ELVIN PETER P.J.
SRI.K.R.GANESH
RESPONDENTS:
1 THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
REPRESENTED BY ITS DIRECTOR, PRAJOE TOWERS,
VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
2 THE DIRECTOR, THE INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT, REPRESENTED BY ITS DIRECTOR, PRAJOE
TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
3 THE PRINCIPAL, COLLEGE OF ENGINEERING,
KOTTARAKKARA, THIKKAMANGALAM, E.T.C.P.O.,
KOTTARAKKARA, KOLLAM-691531.
BY ADV SRI.DEEPU THANKAN, SC, IHRD
SRI.JOSHY THANICKAMATTAM - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 7444 OF 2019
PETITIONERS:
1 SANEESH.K.K., S/O SURENDRAN, WATCHER, EMS MEMORIAL
COLLEGE OF APPLIED SCIENCES, KILIYANTHARA,PO
IRITTY, KANNUR DISTRICT, PINCODE 670 706, RESIDING
AT SOPANAM, KENNETH, KILIYANTHARA PO, KANNUR 670
706.
2
SREEJITH NV, S/O KUNJAMBU NAIR, WATCHER, COLLEGE
OF APPLIED SCIENCE, NERUVAMBRAM PO, EZHOME, KANNUR
670 334, RESIDING AT 'DEVIKA', ATHIYADAM, SREESTHA
PO, KANNUR 670 303
BY ADV S.KRISHNA
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL
SECRETARY, DEPARTMENT OF HIGHER EDUCATION,
THIRUVANANTHAPURAM 695 001
2 INSTITUTE OF HUMAN RESOURCE DEVEOPMENT, REP. BY
ITS DIRECTOR, PROJECT TOWERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM 695 014
3 THE PRINCIPAL, EMS MEMORIAL COLLEGE OF APPLIED
SCIENCES, KILIYANTHARA, PO IRITTY, KANNUR DIST,
PINCODE 670 706.
4 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCE,
NERUVAMBRAM PO, EZHOME, KANNUR 670 334
BY ADV SRI.DEEPU THANKAN, SC, IHRD
SRI.JOSHY THANICKAMATTAM - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 24679 OF 2020
PETITIONERS:
1 VARGHESE .K.J, AGED 52 YEARS, S/O.JOSEPH,
RESIDING AT KUMBUKKAL HOUSE,KOLAYAD.P.O,
PUNNAPPALAM,KANNUR DISTRICT,PIN-670650.
2 SHEEBA.V.K, AGED 51 YEARS, D/O.KUMARAN,
VELLIKOTH,MANAKKAD, THODUPUZHA-685608.
BY ADV S.SUJIN
RESPONDENTS:
1 THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
(IHRD)
PROJECT TOWERS,VAZHUTHAKKAD.P.O,
THIRUVANANTHAPURAM, PIN-695014, REPRESENTED BY ITS
DIRECTOR.
2 THE DIRECTOR, INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT(IHRD), PROJECT TOWERS,
VAZHUTHAKKAD.P.O, THIRUVANANTHAPURAM,PIN-695014.
3 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCE,
KOOTHUPARAMBU,PIN-670643.
4 THE PRINCIPAL, COLLEGE OF APPLIED SCIENCE,
THODUPUZHA,PIN-685587.
5 THE STATE OF KERALA, REPRESENTED BY ITS CHIEF
SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,PIN-695001.
BY ADV SHRI.DEEPU THANKAN, SC, IHRD
SRI.JOSHY THANICKAMATTAM - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C).21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 2ND DAY OF AUGUST 2022 / 11TH SRAVANA, 1944
WP(C) NO. 15851 OF 2020
PETITIONERS:
1 SUNIL KUMAR V.K., S/O. KRISHNAN EZHUTHACHAN, WATCHER-
CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL, GOVERNMENT
U.P. SCHOOL CAMPUS, AVANUR P.O., VARADIUM, THRISSUR
DISTRICT-680541, RESIDING AT VADASSERY HOUSE, AVANOOR
P.O., THRISSUR-680541.
2 MUHAMMED K., S/O. HAMSA, WATCHER-CUM-PEON COLLEGE OF
APPLIED SCIENCE, THAMARASSERY, KORANGAD, THAMARASSERY
P.O., KOZHIKODE DISTRICT-673573, RESIDING AT
KUDILATTUMMAL HOUSE, AVILORA P.O., KODUVALLY,
KOZHIKODE-673572.
3 ABDUIL KABEER M., S/O. MUHAMMAD, WATCHER-CUM-PEON
TECHNICAL HIGEHR SECONDARY SCHOOL, VAZHAKKAD POST,
MALAPPURAM DISTRICT-673640, RESIDING AT MAYALANGOT
HOUSE, VAZHAKKAD P.O., MALAPPURAM-673640.
4 MANU S.N., S/O. SREEDHARAN NAIR, WATCHER-CUM-PEON,
COLLEGE OF APPLIED SCIENCE, DHANUVACHAPURAM, NKM HS
SCHOOL CAMPUS, DHANUVACHAPURAM, THIRUVANANTHAPURAM
DISTRICT-695503, RESIDING AT SREE VILASOM,
PERUMTHARATHALA, KARAKONAM P.O., T
HIRUVANANTHAPURAM-695504.
5 POOKOYA THANGAL K.C., S/O. ATTAKOYA THANGAL, WATCHER
-CUM-PEON, TECHNICAL HIGHER SECONDARY SCHOOL,
VAZHAKKAD POST, MALAPPURAM DISTRICT-673640, RESIDING
AT CHERUVALATH HOUSE, MAPROM, CHERUVAYUR,
MALAPPURAM-673645.
6 KABEER E., S/O. KHALID E., WATCHER-CUM-PEON TECHNICAL
HIGEHR SECONDARY SCHOOL, PERINTHALMANNA, NEAR
GOVERNMENT POLYTECHNIC HOSTEL, ANGADIPURAM P.O.,
MALAPPURAM DISTRICT-679321, RESIDING AT ERUMPURAYIL
HOUSE, VALIYANGADI, PERINTHALMANNA, MALAPPURAM-679327.
7 HABEEB P.M., S/O. MUHAMMAD P.P., WATCHER-CUM-PEON,
MODEL ENGINEERING COLLEGE, BMC P.O., THRIKKAKARA, KOCHI
DISTRICT-682021, RESIDING AT PADANNATTU HOUSE,
THRIKKAKARA P.O., KOCHI-682021.
WPC 21924/15 & connected
11
8 MANOJ P.T., S/O. K.G. THAMBI, WATCHER-CUM-PEON,
TECHNICAL HIGHER SECONDARY SCHOOL, PUTHUPPALLY,
PUTHUPPALLY P.O., KOTTAYAM DISTRICT-686011,
RESIDING AT PUTHUPARAMBIL HOUSE, ERICADU,
PUTHUPPALLY P.O., KOTTAYAM-686011.
9 UNNIKRISHNAN NAIR, S/O. NARAYANA KURUP, WATCHER-
CUM-PEON, TECHNICAL HIGEHR SECONDARY SCHOOL,
ADOOR, KIP CAMPUS,
ADOOR P.O., PATHANAMTHITTA DISTRICT-691523,
RESIDING AT PARUTHIKKAL HOUSE, THOTTUVA, ANEDY
P.O., PATHANAMTHITTA-690561.
10 VINOD P. PILLAI, S/O PURUSHOTHAMAN PILLA, WATCHER-
CUM-PEON, COLLEGE OF APPLIED SCIENCE PARISSERY,
PARISSERY P.O., CHENGANNUR, ALAPPUZHA DISTRICT-
689126, RESIDING AT PAZAVOOR PADINJATHETHIL,
ERAMATHOOR P.O., MANNAR, ALLEPPEY-689622.
11 SOY C.U., S/O. C.K. ULAHANNAN, WATCHER-CUM-PEON,
COLLEGE OF APPLIED SCIENCE PUTHUPPALLY, PAYYAPPADY
P.O., PUTHUPPALLY, KOTTAYAM-686034, RESIDING AT
CHERUVIL PURAYIDAM, SOUTH PAMPADY P.O., KOTTAYAM-
686521.
12 BINO T. PHILIPOSE, S/O. I.K. PHILIPOSE, WATCHER-
CUM-PEON, COLLEGE OF APPLIED SCIENCE PUTHUPPALLY,
PAYYAPPADY P.O., PUTHUPPALLY, KOTTAYAM-686034,
RESIDING AT THEKKEKARA,
SOUTH PAMPADY P.O., KOTTAYAM-686521.
13 FAZALUDEEN K., S/O. KOCHU THAMBI RAWTHER, WATCHER-
CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR,
ALAPPUZHA DISTRICT-689121, RESIDING AT PUTHEN
KULATHIL KIZAKKETHIL, CHENGANNUR, ALAPPUZHA
DISTRICT-689121.
14 LATHEESHKUMAR P.A., S/O. P.V. APPUKUTTAN, WATCHER-
CUM-PEON, COLLEGE OF ENGINEERING, CHENGANNUR,
ALAPPUZHA DISTRICT-689121, RESIDING AT PADINJARA
VEETTIL, KUDAMALLUR P.O., KOTTAYAM-686017.
15 ASHARAF A., S/O. P.V. AHAMMED KUNJU RAVUTHAR,
WATCHER-CUM-PEON, COLLEGE OF ENGINEERING,
CHENGANNUR, ALAPPUZHA DISTRICT-689121, RESIDING AT
KARINGALI KANDATHIL,
KADAKKAD P.O., PANDALAM-689501.
WPC 21924/15 & connected
12
16 AJAYAKUMAR C., WATCHER-CUM-PEON, COLLEGE OF
APPLIED
SCIENCE KUNDARA, THETTIKUNNAM, KUNDARA P.O.,
KOLLAM DISTRICT-691501, RESIDING AT HARI NIVAS,
WEST KALLADA, KUNNATHUR P.O., KOLLAM-690540.
17 RAJESH M.K., S/O. SASIDHARAN, WATCHER-CUM-PEON,
TECHNICAL HIGHER EDUCATIONAL SECONDARY SCHOOL,
WEST VANITHA ENGINEERS CO-OPERATIVE SOCIETY
BUILDING, PERISSERY P.O., CHENGANNUR-689121,
RESIDING AT MUDIYIL HOUSE, PULIYOOR P.O.,
CHENGANNUR-689510.
18 ANISH V.T., WATCHER-CUM-PEON, COLLEGE OF
ENGINEERING, POONJAR, PALAKKAD, RESIDING AT
VAKAVAYALIL HOUSE,
KALAKETTY P.O., PINNAKKANADU, KOTTAYAM-686508.
19 N. SURESHKUMAR, S/O. K. NARAYANAN, WATCHER-CUM-
PEON, COLLEGE OF ENGINEERING, CHENGANNUR,
ALAPPUZHA DISTRICT-689121, RESIDING AT POROOR
HOUSE, KOIPALLIKARANMA, OLAKETTIAMBALAM P.O.,
MAVELIKKARA -690510.
20 SASIKALA O., D/O. SADASIVAN NAIR K., SWEEPER-CUM-
PEON, COLLEGE OF APPLIED SCIENCE, DHANUVACHAPURAM,
NKM H.S. SCHOOL CAMPUS, DHANUVACHAPURAM,
THIRUVANANTHAPURAM DISTRICT-695503, RESIDING AT
KAMALA BHAVAN, GANDHIPURAM, CHAPPATH, KOTTUKAL
P.O., KOTTAYAM DISTRICT-695501.
21 SHYLA BEEVI M.K., D/O. KASSIM RAWTHER, SWEEPER-
CUM-PEON, COLLEGE OF APPLIED SCIENCE, MALLAPPALLY,
PEAKUZHIYIL BUILDINGS, MALLAPPALLY (W) P.O.,
PATHANAMTHITTA DISTRICT-686585, RESIDING AT NIZAM
MANSIL, MAMOOD P.O., CHANGANACHERRY-686536.
22 SUJAKUMARI V.R., D/O. RAGHAVA KAIMAL, SWEEPER-CUM-
PEON, COLLEGE OF ENGINEER, CHENGANNUR, ALAPPUZHA
DISTRICT-689121, RESIDING AT AZHAKIYA KAVIL,
PADINJARETHIL, KALLISSERY P.O., CHENGANNUR-689124.
23 SULAIKHA IBRAHIM, W/O.IBRAHIM, SWEEPER-CUM-PEON,
COLLEGE OF APPLIED SCIENCES, MANATHAVADY, WAYANAD-
670645, RESIDING AT POKKAN HOUSE, KARAKKAMALA
COAST, MANATHAVADY, WAYANAD-670645.
24 SAINABA, D/O.MOHAMMED HASSAN RAVOOTHER, SWEEPER-
WPC 21924/15 & connected
13
CUM-PEON, COLLEGE OF ENGINEERING, MANAKAL P.O.,
ADOOR, APTHANAMTHITTA-691551, RESIDING AT SHIJIN
NIVAS, PARAKODE P.O., ADOOR, PATHANAMTHITTA-
691554.
25 SMITHA O., D/O. GANGADHARAN PILLAI, SWEEPER-CUM-
PEON, COLLEGE OF ENGINEERING, MANAKALA P.O.,
ADOOR, PATHANAMTHITTA-691551, RESIDENCY NANDANAM
KAITHACKAL, ANAYADI P.O., PATHANAMTHITTA - 690561.
26 SHEENA BEGUM, D/O. BADHARUDEEN S., SWEEPER-CUM-
PEON, COLLEGE OF ENGINEERING, MANAKALA P.O.,
ADOOR, PATHANAMTHITTA-691551, RESIDING AT NEDIYA
VILAYIL, CHUNAKKARA (S), CHARUMMOODU P.O.,
ALLEPPEY-690505.
BY ADVS.
GOVIND R.
KUM.S.KRISHNA
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL
SECRETARY, DEPARTMENT OF HIGHER EDUCATION,
THIRUVANANTHAPURAM-695001.
2 INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
REPRESENTED BY ITS DIRECTOR, PROJECT TOWERS,
VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.
BY ADV SRI.DEEPU THANKAN
ADV.JOSHY THANIKAMATTAM-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.08.2022, ALONG WITH WP(C) 21924/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 21924/15 & connected
14
JUDGMENT
The petitioners in these cases - which have been heard together on account of the analogous factual circumstances presented and the similarity in reliefs sought - are stated to have been selected as daily wage employees under the Institute of Human Resources Development (IHRD) and provisionally appointed against various posts like Security Guards, Sweepers, Last Grade Servants etc. on consolidated pay.
2. The petitioners assert that when they were appointed, they were given an assurance that they will be considered for appointment to regular posts in accordance with the extant Rules and Regulations, as and when vacancies arise. They say that they have been working for the last more than 11 years in the services of the IHRD, but that the afore offer given to them, has not been adverted to or granted until now. They, therefore, pray that the competent Authority of the IHRD be directed to consider their appointment to regular posts, since vacancies are now available.
3. The afore submissions of Sri.U.Balagangadharan, WPC 21924/15 & connected 15 Sri.P.V.Baby, Sri.Elvin Peter, Smt.S.Krishna and Sri.S.Sujin -
learned counsel for the petitioners in these matters, were answered by Sri.Deepu Thankan - learned Standing Counsel for the IHRD, saying that there are judgments by this Court, including that of a learned Division Bench, to the effect that no regularisation of employees is permissible under the IHRD. He relied on Joy Joseph and Another v. Institute of Human Resources Development (IHRD) and Another [2021(2) KLT 309] in substantiation of the same; and added that, therefore, there is no question of regularisation of the petitioners, these Writ Petitions thus being incompetent.
4. The learned Government Pleader - Sri.Joshy Thanickamattam appearing on behalf of the official respondents, submitted that the controversy projected by the petitioners has nothing to do with the official respondents at this point of time, though they are the Pay Masters; and therefore, that they will abide by any order to be issued by this Court.
5. When I consider the afore submissions, particularly that of Sri.Deepu Thankan, it is evident that, if the petitioners WPC 21924/15 & connected 16 have sought only for regularisation, it cannot be acceded to by this Court because it is conceded that they are relying upon their appointment letter at the time when they were appointed in the year 2011 or so. One such letter is available on record as Ext.P9 along with WP(C)No.21924/2015 and it is admitted that all the petitioners rely upon similar or identical proceedings when they were appointed.
6. Going by these proceedings, IHRD appears to have only promised the incumbent that he/she 'will be considered for appointment to regular posts in accordance with the Rules and Regulations in force as and when vacancies arise ' (sic). Obviously, therefore, the petitioners cannot seek regularisation of their appointments; but, at the best, they can only seek appointment to regular posts, if vacancies are now available.
7. Since the learned counsel for the petitioners affirm that vacancies are available, I am of the firm view that their request will have to be considered by the IHRD appropriately, adverting to their qualifications and such other criteria as are necessary.
8. In fact, I am persuaded to the above view because, the WPC 21924/15 & connected 17 IHRD appears to have considered and rejected the claims of the petitioners in the past, as if they were requesting for regularisation and this is manifest from Ext.P6 produced along with WP(C)No.21924/2015, wherein, they say that such a course cannot be adopted.
In the afore circumstances, I order these Writ Petitions to the limited extent of directing the competent Authority of the IHRD to reconsider the claims of the petitioners strictly in terms of the proceedings under which they were appointed - and in which an offer to consider their appointments to regular posts, as and when vacancies arise, have been made - after affording all of them an opportunity of being heard and adverting to all relevant and germane inputs and aspects; thus culminating in an appropriate order and necessary action with respect to each of them, as expeditiously as is possible, but not later than three months from the date of receipt of a copy of this judgment.
Needless to say, until such time as the afore exercise is completed and the resultant orders communicated to the petitioners, they will be allowed to continue in the present posts WPC 21924/15 & connected 18 and the available vacancies will not be filled up through any other means.
I, however, clarify that this Court has not found affirmatively in favour of the petitioners yet and that it is up to the competent Authority of the IHRD to consider the claims appropriately; for which purpose, all rival contentions are left open.
That said, if there are any precedents from this Court or from the Honourable Supreme Court against the claims of the petitioners, same can also be adverted to by the IHRD; but their opinion on the same shall be reflected in the resultant order, so as to enable the petitioners to obtain recourse to law, if it becomes so warranted in future.
Sd/-
RR DEVAN RAMACHANDRAN JUDGE WPC 21924/15 & connected 19 APPENDIX OF WP(C) 3749/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE COMMUNICATION DATED 8.7.2008 RECEIVED FROM THE OFFICE OF THE 2ND RESPONDENT UNDER THE RTI ACT EXHIBIT P2 A TRUE COPY OF THE PROCEEDINGS DATED 2.9.1998 OF THE 2ND RESPONDENT EXHIBIT P3 A TRUE COPY OF THE PROCEEDINGS DATED 1.2.2001 OF THE 2ND RESPONDENT APPOINTING THE 2ND PETITIONER EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 8.3.2001 OF TH 2ND RESPONDENT APPOINTING THE 3RD PETITIONER EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 12.12.2001 OF THE 2ND RESPONDENT APPOINTING THE 4TH PETITIONER EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 19.9.2001 OF THE 2ND RESPONDENT APPOINTING THE 5TH PETITIONER EXHIBIT P7 A TRUE COPY OF THE APPROVED RULES FOR RECRUITMENT LAST GRADE SERVANTS DATED 22.3.2008 EXHIBIT P8 A TRUE COPY OF THE RELEVANT PAGES OF IHRD SPECIAL RULES EXHIBIT P9 A TRUE COPY OF THE CONSOLIDATED ORDER ISSUED BY THE 2ND RESPONDENT DATED 3.3.2011 EXHIBIT P10 A TRUE COPY OF THE APPOINTMENT ORDER DATED 3.3.2011 ISSUED TO ONE OF THE PETITIONERS (2ND PETITIONER) EXHIBIT P11 A TRUE COPY OF THE COMMUNICATION DATED 4.12.2013 RECEIVED FROM THE OFFICE OF THE 2ND RESPONDENT UNDER THE RTI ACT EXHIBIT P12 A TRUE COPY OF THE REPRESENTATION DATED 16.11.2018 SUBMITTED BY THE 2ND PETITIONER TO TE 2ND RESPONDENT EXHIBIT P13 A TRUE COPY OF THE REPRESENTATION DATED 16.11.20189 SUBMITTED BY THE 3RD PETITIONER TO THE 2ND RESPONDENT EXHIBIT P14 A TRUE COPY OF THE COVERING LETTER DATED 16.11.2018 FORWARDED BY THE 5TH RESPONDENT TO THE 2ND RESPONDENT EXHIBIT P15 A TRUE COPY CIRCULAR DATED 2.5.2018 ISSUED BY THE 2ND RESPONDENT ENCLOSING THEREWITH FINAL SENIORITY (RELEVANT WPC 21924/15 & connected 20 PAGES) EXHIBIT P16 A TRUE COPY OF THE ORDER DATED 15.11.2018 OF THE 2ND RESPONDENT EXHIBIT P17 A TRUE COPY OF THE GOVERNMENT ORDER DATED 14.2.2014 APPROVING THE SUGGESTIONS AND MODIFICATIONS OF THE COMMITTEE AS SUGGESTED BY THE DIRECTOR OF TECHNICAL EDUCATION EXHIBIT P18 A TRUE COPY OF THE ABSTRACT RESPONDENT EXHIBITS EXHIBIT R2 (A) TRUE COPY OF THE GOVERNMENT ORDER DATED 20.08.2014 EXHIBIT R2(B) TRUE COPY OF THE GOVERNMENT LETTER DATED 01.03.2016 WPC 21924/15 & connected 21 APPENDIX OF WP(C) 5183/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER DATED 28.12.2000 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P2 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER DATED 01.02.2001 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P3 TRUE PHOTOCOPY OF THE REQUEST BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT DATED 24.12.2014.
EXHIBIT P4 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 08.11.2016 SUBMITTED BY THE 2ND PETITIONER TO THE 3RD RESPONDENT. EXHIBIT P5 TRUE PHOTOCOPY OF THE COMMUNICATION DATED 21.07.2015 ISSUED BY THE 3RD RESPONDENT TO THE 1ST RESPONDENT. EXHIBIT P6 TRUE PHOTOCOPY OF THE COMMUNICATION DATED 21.11.2015 ISSUED BY THE 3RD RESPONDENT TO HEAD OF INSTITUTION OF IHRD.
EXHIBIT P7 TRUE PHOTOCOPY OF THE ORDER DATED 29.01.2015 ISSUED BY THE 3RD RESPONDENT REGULARIZING THE SERVICE OF PART TIME EMPLOYEE.
RESPONDENT EXHIBITS EXHIBIT-R3(A) TRUE COPY OF THE ORDER G.O(MS) 692/14/H.EDN. DATED 20/08/2014 EXHIBIT-R3(B) TRUE COPY OF THE MINUTES OF 92ND MEETING OF THE EXECUTIVE COMMITTEE OF IHRD DATED 12/05/2015 EXHIBIT-R3(C) TRUE COPY OF THE GOVERNMENT LETTER NO.
J3/109/16/H.EDN. DATED 01/03/2016 WPC 21924/15 & connected 22 APPENDIX OF WP(C) 6210/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.EA2/15076/2007/HRD DATED 18.4.2008 FOR A PERIOD OF 179 DAYS.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 5.8.2015 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 7.8.2015 SUBMITTED BY THE PETITIONER BEFORE THE HON'BLE CHIEF MINISTER. EXHIBIT P4 TRUE COPY OF THE LETTER NO.E-03/ESTT/2016/CEKA DATED 6.1.2016 ISSUED BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE REPORT SUBMITTED BY THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 1.12.2018. EXHIBIT P7 TRUE COPYOF THE COMMUNICATION NO.
EB2/72/2021/HRD DATED 22.01.2021 ISSUED BY THE 2ND RESPONDENT.
RESPONDENT EXHIBITS EXHIBIT-R2(a) TRUE COPY OF THE GOVERNMENT LETTER DATED 01.03.2016.
EXHIBIT-R2(b) TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.2660/2017 DATED 08.08.2018 PASSED BY THIS HONBLE COURT.
WPC 21924/15 & connected 23 APPENDIX OF WP(C) 7444/2019 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROCEEDINGS DATED 02.09.1998 OF THE 2ND RESPONDENT. Exhibit P2 A TRUE COPY OF THE APPROVED RULES FOR RECRUITMENT OF LAST GRADE SERVANTS DATED 22.03.2008.
Exhibit P3 A TRUE COPY OF THE RELEVANT EXTRACTS OF THE IHRD SPECIAL RULES.
Exhibit P4 A TRUE COPY OF THE ORDER DATED 17.06.2011 ISSUED BY THE 2ND RESPONDENT FOR THE 1ST PETITIONER.
Exhibit P5 A TRUE COPY OF THE ORDER DATED 17.06.2011 ISSUED BY THE 2ND RESPONDENT FOR THE 2ND PETITIONER.
Exhibit P6 A TRUE COPY OF THE COMMUNICATION DATED 04.12.2013 RECEIVED FROM THE OFFICE OF THE 2ND RESPONDENT.
Exhibit P7 A TRUE COPY OF THE CIRCULAR DATED 02.05.2018 ISSUED BY THE 2ND RESPONDENT. Exhibit P8 A TRUE COPY OF THE ORDER DATED 15.11.2018 ISSUED BY THE 2ND RESPONDENT. Exhibit P9 A TRUE COPY OF THE GOVERNMENT ORDER DATED 14.02.2014 APPROVING THE SUGGESTIONS AND MODIFICATIONS AS SUGGESTED BY THE DIRECTOR OF TECHNICAL EDUCATION.
RESPONDENT EXHIBITS EXHIBIT R2(a) TRUE COPY OF THE SPECIAL RULES IHRD AS APPROVED BY THE GOVERNMENT AS PER G.O(MS) NO.692/14/H.EDN. DATED 20.8.2014.
EXHIBIT R2(b) TRUE COPY OF THE GOVERNMENT LETTER DATED 1/3/2016.
WPC 21924/15 & connected 24 APPENDIX OF WP(C) 24679/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 14.12.2000 OF THE 1ST PETITIONER ISSUED BY THE ADDITIONAL DIRECTOR IN CHARGE OF DIRECTOR.
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND PETITIONER DATED 08.12.2000.ISSUED BY THE ADDITIONAL DIRECTOR IN CHARGE OF DIRECTOR. EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED TO THE 1ST PETITIONER DATED 03.03.2011.
EXHIBIT P4 TRUE COPY OF THE ORDER ISSUED TO THE 2ND PETITIONER DATED 03.03.2011 EXHIBIT P5 TRUE COPY OF THE LIST OF CANDIDATES WHO WERE REGULARIZED IN THE SERVICE OF THE IHRD EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 07.12.2016 IN W.A.NO.793 OF 2013. WPC 21924/15 & connected 25 APPENDIX OF WP(C) 33826/2015 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 1ST PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P2 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 2ND PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P3 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 3RD PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P4 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 5TH PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P5 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 6TH PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P6 A TRUE PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED TO THE 7TH PETITIONER DATED 3.3.2011 BY THE 1ST RESPONDENT. Exhibit P7 A TRUE PHOTOCOPY OF THE SERVICE CERTIFICATE DATED 29.01.2010 ISSUED BY THE HEAD OF THE INSTITUTION WHERE THE 1ST PETITIONER IS WORKING.
Exhibit P8 A TRUE PHOTOCOPY OF THE CIRCULAR DATED 24.07.205... ISSUED BY THE 1ST RESPONDENT TO THE VARIOUS INSTITUTION UNDER THE IHRD.
Exhibit P9 A TRUE PHOTOCOPY OF THE DETAILS OF THE 3RD PETITIONER FORWARDED TO THE 2ND RESPONDENT BY THE PRINCIPAL OF THE COLLEGE WHERE THE 3RD PETITIONER IS WORKING 27.7.2015.
Exhibit P10 A TRUE PHOTOCOPY OF THE PAY REVISION ORDER DATED 20.06.2013 ISSUED BY THE 1ST RESPONDENT.
Exhibit P11 A TRUE PHOTOCOPY OF THE PAY SLIP FOR THE MONTH OF JULY 2015 ISSUED BY THE AUTHORITY WHERE THE 3RD PETITIONER IS WORKING.
Exhibit P12 A TRUE PHOTOCOPY OF THE GOVERNING BODY DECISION OF THE IHRD HELD ON 9.12.2014. Exhibit P13 A TRUE PHOTOCOPY OF THE ORDER DATED 4.8.2016 ISSUED BY THE 2ND RESPONDENT. Exhibit P14 A TRUE PHOTOCOPY OF THE SPECIAL RULE WPC 21924/15 & connected 26 DATED 20.08.2014 OF THE 1ST RESPONDENT. Exhibit P15 A TRUE PHOTOCOPY OF THE ORDER DATED 29.01.2015 ISSUED BY THE 2ND RESPONDENT. Exhibit P16 A TRUE PHOTOCOPY OF THE COVERING LETTER DATED 30.05.2016 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER, IHRD ALONG WITH DOCUMENTS.
Exhibit P17 A TRUE PHOTOCOPY OF THE ORDER DATED 15.11.2018 ISSUED BY THE 2ND RESPONDENT. WPC 21924/15 & connected 27 APPENDIX OF WP(C) 21924/2015 PETITIONER EXHIBITS EXT.P1: A TRUE COPY OF THE COMMUNICATION NO. EC3/6941/2008/HRD DT. 8/7/08 ISSUED BY 2ND RESPONDENT TO 1ST PETITIONER EXT.P2: A TRUE COPY OF THE ORDER NO. E2/7296/HRD DT. 2/9/98 ISSUED BY 2ND RESPONDENT EXT.P3: A TRUE COPY OF THE ORDER NO. E1/10908/2000/HRD DT. 24/1/2001 ISSUED BY 2ND RESPONDENT EXT.P4: A TRUE COPY OF THE ORDER NO. E1/10908/2000/HRD DT. 19/2/2001 ISSUED BY 2ND RESPONDENT EXT.P5: A TRUE COPY OF THE ORDER NO. E4/10908/2000/HRD(2) DT. 28/12/2005 ISSUED BY 2ND RESPONDENT EXT.P6: A TRUE COPY OF THE ORDER NO. E410908/2000/HRD (2) DT. 19/8/2005 ISSUED BY 2ND RESPONDENT EXT.P7: A TRUE COPY OF THE APPROVED RULES FOR RECRUITMENT OF LAST GRADE SERVANTS AND PART TIME STAFF UNDER IHRD EXT.P8: A TRUE COPY OF THE RELEVANT PAGES OF THE IHRD SPECIAL RULES ISSUED BY 2ND RESPONDENT EXT.P9: A TRUE COPY OF THE PROCEEDINGS NO. EB2/16033/2010/HRD(3) DT. 3/3/11 ISSUED BY 2ND RESPONDENT EXT.P10: A TRUE COPY OF THE PROCEEDINGS NO. EB2/16033/2010/HRD(14) DT. 3/3/11 ISSUED BY 2ND RESPONDENT EXT.P11: A TRUE COPY OF THE COMMUNICATION NO RT1/12584/2013/HRD DT. 4/12/13 RECEIVED UNDER RIGHT TO INFORMATION ACT ISSUED BY 2ND RESPONDENT EXT.P12: A TRUE COPY OF THE ORDER NO. EB2/4427/2014/HRD DT.11/12/14 ISSUED BY 2ND RESPONDENT EXHIBIT P13 A TRUE COPY OF THE COMMUNICATION DATED 04.08.2016 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P14 A TRUE COPY OF THE ORDER DATED 29.01.2015 ISSUED BY THE SECOND RESPONDENT.
WPC 21924/15 & connected 28 EXHIBIT P15 A TRUE COPY OF THE LIST OF EMPLOYEES WHO WERE REGULARIZED.
EXHIBIT P15(A) A TRUE COPY OF THE LIST OF EMPLOYEES WHO WERE REGULARIZED.
EXHIBIT P16 A TRUE COPY OF THE COMMUNICATION DATED 11.12.2014 ISSUED BY THE ADMINISTRATIVE OFFICER IN THE OFFICE OF THE SECOND RESPONDENT.
EXHIBIT P17 A TRUE COPY OF 2ND RESPONDENT ORDER NO-
EB2/5383/2018/HRD DATED 15.11.2018 RESPONDENT EXHIBITS EXHIBIT R2(A) A TRUE COPY OF LETTER NO.J3/109/16/H.EDN.DATED 1.3.2016 ISSUED BY THE DEPUTY SECRETARY TO GOVERNMENT. EXHIBIT R2(B) A TRUE COPY OF THE SPECIAL RULES IHRD AS APPROVED BY THE GOVERNMENT AS PER G.O. (MS).NO.692/14/H.EDN.DATED 20.8.2014. WPC 21924/15 & connected 29 APPENDIX OF WP(C) 15851/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE PROCEEDINGS DATED 02/09/1998 OF THE 2ND RESPONDENT. EXHIBIT P2 A TRUE COPY OF THE APPROVED RULES FOR RECRUITMENT OF LAST GRADE SERVANTS DATED 22/03/2008.
EXHIBIT P3 A TRUE COPY OF THE RELEVANT EXTRACTS OF THE IHRD SPECIAL RULES DATED 07/02/2011. EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION DATED 04/12/2013 RECEIVED FROM THE OFFICE OF THE 2ND RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE GOVERNMENT ORDER DATED 14/02/2014 APPROVING THE SUGGESTIONS AND MODIFICATIONS SUGGESTED BY THE DIRECTOR OF TECHNICAL EDUCATION. EXHIBIT P6 A TRUE COPY OF THE 1ST AND LAST PAGES OF CIRCULAR DEPICTING SENIORITY LIST DATED 02/05/2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 15/11/2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P8 A TRUE COPY OF THE RTI APPLICATION DATED 06/03/2020.
EXHIBIT P9 A TRUE COPY OF THE RESPONSE FROM THE STATE PUBLIC INFORMATION OFFICER UNDER THE 2ND RESPONDENT DATED 15/05/2020. RESPONDENT EXHIBITS EXHIBIT R2 A TRUE COPY OF THE SPECIAL RULES IHRD AS APPROVED BY THE GOVERNMENT AS PER G.O. (MS) NO.692/14/H.EDN.DATED EXHIBIT R2 B TRUE COPY OF THE GOVERNMENT LETTER NO.J3/109/16 H.EDN.DATED 01.03.2016 EXHIBIT R2 C TRUE COPY OF THE LETTER DATED 24.07.2020 ISSUED BY THE GOVERNMENT