Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Gas Cylinders Rules, 2004

(2)A warning in the following terms shall be attached to every cylinder containing permanent or liquefiable gas, namely:-"WARNING"GAS CYLINDERS RULES, 2004
(i)Do not change the colour of this cylinder.
(ii)This cylinder should not be filled with any gas other than the one it now contains.
(iii)No flammable material should be stored in the close vicinity of this cylinder or in the same room in which it is kept.
(iv)No oil or similar lubricant should be used on the valves or other fittings of this cylinder.
(v)Please look for the next date of test, which is marked on a metal ring inserted between the valve and the neck of the cylinder, and if this date is over, do not accept the cylinder for filling.