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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)The management/investment of the bequests, donations and endowments mentioned in clauses (1) and (2) above shall be governed by separate regulations made by the Executive Council in this behalf on the recommendations of the Academic Council;