Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017 5. Fees for application. - The applicant shall pay a non-refundable application fee to the Authority as specified in the Third Schedule.
