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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(1)Recruitment to the post (s) in the service after the commencement of these rules shall he made by the following methods in the proportion as indicated in column 3 and 4 of Schedule-I or Schedule-II, as the case may be, namely:-
(a)by direct recruitment,
(i)to the post of Assistant Director shall be made in accordance with the provisions of the Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examination) Rules, 1999;
(ii)to other posts except post of Assistant Director shall be made by direct recruitment in accordance with the procedure prescribed in Part-IV of these rules; and
(b)by promotion in accordance with the procedure prescribed in Part-V of these rules.