Himachal Pradesh High Court
Innovative Group Conference And Event ... vs . Deputy Commissioner & Anr. on 29 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Innovative Group Conference and Event Solution Pvt. Ltd. vs. Deputy Commissioner & anr.
.
CWP No. 5159 of 2022 29.07.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs., Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
CWP No. 5159 of 2022 & CMP No.10294 /2022 Issue notice. Mr. Shiv Pal Manhans, learned Additional Advocate General appears and waives service of notice on behalf of the respondents.
The petitioner is directed to deposit a sum of Rs.
1,61,74,260/- during the course of the day. Subject to deposit the aforesaid amount, respondents shall not insist upon the deposit of so called 18% GST till further orders.
List on 08.08.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 29th July, 2022 (reena) ::: Downloaded on - 29/07/2022 20:05:33 :::CIS