Section 9(1) in The Haryana Clinical Establishments (Registration and Regulation) Rules, 2018

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State of Haryana - Subsection

Section 9(1) in The Haryana Clinical Establishments (Registration and Regulation) Rules, 2018

(1)The applicant shall apply to the authority for provisional certificate either in person, or by post or through web based online facility with the necessary information in a format as per Annexure 1. The fees for various sizes of clinical establishments shall be as follows, namely :-

Description	Fee for Provisional Registration (Rupees)
51 to 100 beds	2000
101 to 300 beds	3000
301 to 500 beds	4000
Above 500 beds	5000

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State of Haryana - Subsection

Section 9(1) in The Haryana Clinical Establishments (Registration and Regulation) Rules, 2018