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State of Haryana - Section

Section 128 in Punjab Jail Manual

128. [ The weighment of prisoners. [See paras 670, 1041 and 1043.]

- The Medical Subordinate shall superintend the periodical weighment of prisoners, record each prisoner's weight in his history-ticket and report all prisoners steadily losing weight to the Medical Officer, as soon as possible after weighment.]Note - The Medical Subordinate may be assisted by the dispenser or in large jails by an Assistant Superintendent deputed for the purpose by Superintendent.