Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Assam - Subsection

Section 81(3) in Assam Excise Rules, 1945

(3)The collector shall sign the bond on behalf of the Governor of Assam, as a party to the instrument.