Section 20(j) in Rajasthan Agricultural University Act, 1962
(j)[ to meet at such times and as often as it deems necessary, provided, however, that the regular meetings of the Board shall be held at least once in every three months and that at least two-third of the regular meetings shall be held at the University head-quarters, and] [Substiuted, by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1984.]
