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[Cites 0, Cited by 0] [Section 476] [Entire Act]

State of Uttar Pradesh - Subsection

Section 476(1) in Rules under the United Provinces Excise Act, 1910

(1)Reduction is permitted in the store vats to the strength of London Proof. Any further reduction must either be effected in the fixed strength issue vats or in a special reducing vat. In the latter case the reduced spirit must be removed to the issue vats before issue.