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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(j) in The Gujarat Municipalities Act, 1963

(j)For enforcing supply of information as to epidemics. - for enforcing the supply of information as to any cases of dangerous disease, and carrying out the provisions of section 214 and 215;