Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(xviii) in The Vellore Institute of Technology Bangalore Act, 2012

(xviii)develop social entrepreneurship programmes by way of teaching, learning and leading by example;