Supreme Court - Daily Orders
Sanjay Kumar Jain vs The State Of Karnataka on 1 August, 2023
Bench: Surya Kant, J.K. Maheshwari
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CRL.) NO. 291 OF 2023
IN
SPECIAL LEAVE PETITION (CRL.) NO.508 OF 2023
SANJAY KUMAR JAIN PETITIONER(S)
VERSUS
STATE OF KARNATAKA RESPONDENT(s)
O R D E R
The instant petition has been filed by the petitioner for review of order dated 09.01.2023 passed by this Court in SLP(Crl.) No.508/2023.
Having carefully perused the petition for review and the papers connected therewith, we do not find any reason for reconsideration of the above-mentioned order.
The review petition is, accordingly, dismissed.
...................J. (SURYA KANT) ...................J. (J.K. MAHESHWARI) New Delhi;
August 01, 2023
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.08.03
12:12:56 IST
Reason:
ITEM NO.1001 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No.291/2023 in SLP(Crl) No.508/2023 (Arising out of impugned final judgment and order dated 09-01-2023 in SLP(Crl) No.508/2023 passed by the Supreme Court Of India) SANJAY KUMAR JAIN Petitioner(s) VERSUS STATE OF KARNATAKA Respondent(s) (FOR ADMISSION) Date : 01-08-2023 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.K. MAHESHWARI By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) (signed order is placed on the file)