Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act] State of West Bengal - Subsection Section 213(1)(d) in West Bengal Municipal Act, 1993 (d)require it to be rounded off or splayed off or cut off to such height and to such extent as may be determined; or