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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949

(vi)to erect, equip and maintain [colleges and research institutes] [These words were substituted for the word 'buildings' by Bombay 52 of 1950, Section 18 (b).], libraries, laboratories, museums, hostels, gymnasia, playgrounds, and structures needed for carrying on the work of the University;