Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)Every such outfit shall comply with the requirements of rule 44 and at least two of them shall include breathing apparatus of the air hose type.