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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(1)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)In case of death due to suicide, accident, violence and sudden death, etc., both inquest and postmortem shall be held.