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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

Union of India - Subsection

Section 15B(h) in The Companies (Indian Accounting Standards) Rules, 2015

(h)changes in the business or economic circumstances that affect the fair value of the entity's financial assets and financial liabilities, whether those assets or liabilities are recognized at fair value or amortised cost;