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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(2)(b) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(b)[ the official seal of the Authority;] [Clause (b) was inserted by Gujarat 12 of 1966, section 6 (1) (ii).]