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[Cites 0, Cited by 1586] [Entire Act]

Union of India - Section

Section 144B in The Income Tax Act, 1961

144B. Reference to Deputy Commissioner in certain cases.

- [Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of 1988), section 51 (w.e.f. 1-4-1989).]