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State of Tamilnadu - Section

Section 14 in Tamil Nadu Lokayukta Rules, 2018

14. Nodal Officer of the Search Committee.

- An Officer, not below the rank of Deputy Secretary to Government, will be nominated as the Nodal Officer, along with supporting staff, as may be required, for extending secretarial assistance to the Search Committee. The Nodal Officer is authorized to claim the admissible contingency expenses.Chapter - IV Conditions of Service of Chairperson and Members of Lokayukta