Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 119 in The Jammu and Kashmir Christian Marriage and Divorce Act, 1957 119. Power to close doors. - The whole or any part of any proceeding under this Chapter may be heard, if the Court thinks fit, with closed doors.
