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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(2)(iii) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(iii)the survey and classification of land and the assessment and settlement of land revenue payable under any law for the time being in force;