Section 18(3) in The Industrial Development Bank Of India Act, 1964
(3)The fund shall be audited by one or more auditors appointed by the [Development Bank] [ Substituted by Act 5 of 1995, Section 16, for " Central Bank" (w.r.e.f. 12.10.1994). These words were substituted by Act 52 of 1975, Section 13 (w.e.f. 16.2.1976).] under section 23 who shall make a separate report thereon.
