Kerala High Court
Asten Nautica Home Buyers Welfare ... vs Rajendran P. R on 25 June, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 25TH DAY OF JUNE 2024 / 4TH ASHADHA, 1946
OP(C) NO. 1284 OF 2024
IA(IBC)/492/KOB/2023 in CP(IBC)/54/KOB/2022 of the National
Company Law Tribunal, Kochi Bench
PETITIONER:
ASTEN NAUTICA HOME BUYERS WELFARE ASSOCIATION
REGISTERED UNDER THE TRAVANCORE-COCHIN LITERARY,
SCIENTIFIC AND CHARITABLE SOCIETIES ACT, 1955
HAVING REGISTRATION NUMBER EKM/TC/163/2023
REPRESENTED BY ITS SECRETARY, MS. TISHANA RAHEEM
AGED 41 YEARS, D/O. MAMMUSRAILLATH ALIKUTTY ABDUL
RAHEEM, HAVING RESIDENCE AT 15, PROMENADE, PAVOOR
ROAD, PADIVATTOM, EDAPALLY SOUTH PO, ERNAKULAM,
PIN - 682024
BY ADVS.C.S.AJITH PRAKASH
T.K.DEVARAJAN, BABU M.
ANCY THANKACHAN, NIDHIN RAJ VETTIKKADAN
RESPONDENTS:
1 RAJENDRAN P. R., RESOLUTION PROFESSIONAL OF ASTEN
REALTORS PRIVATE LIMITED 186/7, PADINJARE PARIPPIL
LIMITED KULAYETTIKARA P.O., ERNAKULAM, KERALA, PIN
- 682317
2 THE REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL,
KOCHI BENCH COMPANY LAW BHAVAN, BMC ROAD,
KUNNUMPURAM, THRIKKAKARA, P.S, KAKKANAD, KOCHI,
KERALA, PIN - 682021
BY ADVS.VINOD PV
D.REETHA(K/1069/2003), M/S.INDIALAW(FM-3)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
25.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.1284/2024
-:2:-
JUDGMENT
This original petition has been filed seeking expeditious disposal of IA(IBC)/492/KOB/2023 in CP(IBC)/54/KOB/2022 filed under Section 30(6) of the IB Code on the files of the National Company Law Tribunal, Kochi Bench.
2. I have called for a report from the National Company Law Tribunal, Kochi Bench. A report has been submitted stating that the above application has been listed for consideration on 18.7.2024.
3. Having heard both sides and also considering the report, the National Company Law Tribunal, Kochi Bench is directed to hear IA(IBC)/492/KOB/2023 in CP(IBC)/54/KOB/2022 on 18.7.2024 and dispose of the same within a period of one month thereafter.
The original petition is disposed of.
sd/-
DR. KAUSER EDAPPAGATH JUDGE kp O.P.(C).No.1284/2024 -:3:- APPENDIX OF OP(C) 1284/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 08.03.2023 BEARING REGISTRATION NUMBER EKM/TC/163/2023 OF THE ASTEN NAUTICA HOME BUYERS WELFARE ASSOCIATION Exhibit P2 TRUE COPIES OF THE PHOTOS SHOWCASING THE PRESENT STATUS OF THE PROJECT 'ASTEN NAUTICA' Exhibit P3 TRUE COPIES OF THE DAILY ORDERS OF THE PLAN APPLICATION PASSED BY HON'BLE NCLT KOCHI DATED 05.12.2023, 04.01.2024, 17.01.2024, 01.02.2024, 21.02.2024, 13.03.2024 AND 09.04.2024