Calcutta High Court
West Bengal College Librarians ... vs State Of West Bengal And Ors on 25 April, 2014
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
CC No.148 of 2013
WP No. 1916 of 2005
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (CONTEMPT)
ORIGINAL SIDE
WEST BENGAL COLLEGE LIBRARIANS ASSOCIATION & ANR
Versus
STATE OF WEST BENGAL AND ORS.
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI
Date : 25th April, 2014.
Appearance:
Mr. L.K. Gupta, Sr. Adv.
Mr. Subir Sanyal, Adv.
Mr. Ratul Biswas, Adv.
For the petitioner.
Mr. Kishore Dutta, Adv.
Mr. Paritosh Sinha, Adv. Mr. Sirsanya Bandopadhyay, Adv.
For the contemnors The Court : Mr. Gupta, learned Senior Counsel, appears and submits that the order has already been complied with. Personal appearance of the alleged contemnors are dispensed with.
This Court is not willing to proceed with the contempt proceedings. The contempt proceedings is, accordingly, disposed of.
Copy of the compliance report be kept with the record.
(ASHOKE KUMAR DASADHIKARI, J.) ss.