Gujarat High Court
Principal Commissioner Of Income Tax 2, ... vs Shreno Ltd on 11 July, 2018
Bench: M.R. Shah, A.Y. Kogje
C/TAXAP/20049/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/TAX APPEAL NO. 20049 of 2018
With
CIVIL APPLICATION (OJ) NO. 1 of 2018
=============================================
PRINCIPAL COMMISSIONER OF INCOME TAX 2
Versus
SHRENO LTD
=============================================
Appearance:
MR.VARUN K.PATEL(3802) for the PETITIONER(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 11/07/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Office objections to be removed on or before 25th July 2018, failing which Registry is directed to notify the matter for appropriate order of dismissing the same for non prosecution on 27th July 2018.
(M.R. SHAH, J.) (A.Y. KOGJE, J.) Ajay** Page 1 of 1