Patna High Court - Orders
Soni Kumari vs The State Of Bihar on 22 February, 2012
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court Cr.Misc. No.8053 of 2012 (2) dt.22-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.8053 of 2012
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Soni Kumari, daughter of Arun Choudhary, resident of Village- Madhuban,
Police Station- Kanti, District- Muzaffarpur.
.... .... Petitioner.
Versus
The State of Bihar
.... .... Opposite Party.
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Appearance :
For the Petitioner. : Mr. Ramakant Sharma, Senior Advocate.
Mr. L. K. Sharma, Advocate.
For the informant : Mr. Ajay Kumar Thakur, advocate.
Mr. Ravi Ranjan, Advocate.
For the State : Mr. Mritunjay Kumar Nirala, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 22-02-2012Heard learned counsel for the petitioner and learned counsel for the State.
The petitioner is apprehending her arrest in connection with Begusarai Town P.S. Case No. 397 of 2011 for offence under Sections 328, 307, 120B and 498 of the Indian Penal Code.
There is only allegation against the petitioner that she has illicit relation with the husband of the informant and she used to instigate the husband of the informant to kill her. It is also alleged that at the instigation the husband of the informant administered her poison.
Learned counsel for the petitioner submits that only allegation against the petitioner is about instigation the husband of the informant.
Patna High Court Cr.Misc. No.8053 of 2012 (2) dt.22-02-2012
Having regard to the facts and circumstances of the case, the above named petitioner in the event of her arrest/surrender within a period of four weeks from today, shall be released on bail on furnishing bail bond of Rs. 10,000/- (Ten thousand) with two sureties of the like amount each to the satisfaction of the Chief Judicial Magistrate, Begusarai, in connection with Begusarai Town P.S. Case No. 397 of 2011, subject to condition as laid down under Section 438 (2) of Cr.P.C. with a further condition that petitioner shall not visit the house of the informant.
(Gopal Prasad, J) m.p.