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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(rrr) in Himachal Pradesh General Sales Tax Act, 1968

(rrr)the restrictions and conditions subject to which and the manner in which the set off under sub-section (2) of section 42-C is to be granted;]