Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 14 August, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016
In
WRIT PETITION 122 OF 2009
Echjay Industries Pvt. Ltd. And 7 Ors. ....Petitioner
V/S
Rajendra And 2 Ors. ....Respondent
CORAM : M.S. SANKLECHA &
NITIN JAMDAR, JJ
DATE : 14th August, 2019
P.C. :
Already an Order is passed in Writ Petition No. 122 of 2009 on 24th November 2016 for not to place before the bench of Shri. Justice M. S. Sanklecha J. is a member. Office to take note and act accordingly.
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