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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(2) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(2)The Commission may nominate from time to time any person including, but not limited to, the officers and the consultants to visit any place or places for inspection and report on the existence or status of the place or any facilities therein.