Section 13 in The West Bengal Council Of Higher Secondary Education Act, 1975
13. Temporary and acting arrangement for the office of the President. -
If the President dies or resigns his office or ceases to hold office or is temporarily absent or by any reason unable to perform the function of the President the State Government shall authorise a member of the Council to exercise the powers and perform the duties of the office of the President until the President resumes office or a new President is appointed, as the case may be.
