Delhi High Court - Orders
Ankit Kaura And Ors vs Dean, Esi Pgimsr, Basaidapur And Ors on 20 November, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~41 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
41
+ W.P.(C) 9631/2018
ANKIT KAURA AND ORS. .....Petitioner
Through: Ms. Kanika Agnihotri, Mr. Vaibhav
Agnihotri, Mr. Karanjot Singh, Mr.
Sachin Sharma, Advs.
versus
DEAN, ESI PGIMSR, BASAIDAPUR
AND ORS. .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
Mr.T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Advs
for NMC.
Mr.Vikram Jetley, CGSC with
Ms.Shreya Jetley, Advocate for UOI.
42
+ W.P.(C) 14006/2018
DR. S. A. CHANDRASHEKHAR REDDY
AND ORS. .....Petitioner
Through: Ms. Kanika Agnihotri, Mr. Vaibhav
Agnihotri, Mr. Karanjot Singh, Mr.
Sachin Sharma, Advs.
versus
DEAN, ESI PGIMSR, BASAIDARAPUR
AND ORS. .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/12/2024 at 21:22:08
Mr.T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Advs
for NMC.
Mr.Vikram Jetley, CGSC with
Ms.Shreya Jetley, Advocate for UOI.
43
+ W.P.(C) 1410/2019
MD NAJIM AND ORS. .....Petitioner
Through: Ms. Kanika Agnihotri, Mr. Vaibhav
Agnihotri, Mr. Karanjot Singh, Mr.
Sachin Sharma, Advs.
versus
ESI PGIMSR, BASAIDARAPUR AND ORS. .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
Mr.T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Advs
for NMC.
Ms. Anita Sahani, Adv. For R-3/
GGSIPU.
Mr.Vikram Jetley, CGSC with
Ms.Shreya Jetley, Advocate for UOI.
44
+ W.P.(C) 5290/2020
LOKESH KUMAR MEENA .....Petitioner
Through: appearance not given.
versus
DEAN ESI PGIMSR BASAIDARPUR & ORS. .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/12/2024 at 21:22:08
Ms. Anita Sahani, Adv. For R-3/
GGSIPU.
Mr.Vikram Jetley, CGSC with
Ms.Shreya Jetley, Advocate for UOI.
Mr. Vijay Joshi and Mr. Hemant
Goyal, Advs for R-6.
45
+ W.P.(C) 8432/2020
DR. KUNAL SINGLA & ORS. .....Petitioner
Through: appearance not given.
versus
DEAN, ESI PGIMSR, BASAIDARAPUR & ORS. .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
Mr.T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Advs
for NMC.
Ms. Anita Sahani, Adv. For R-3/
GGSIPU.
Mr. Dev P. Bhardwaj, CGSC with
Mr. Vishal Sharma, Adv.
46
+ W.P.(C) 9360/2020
DR MUKESH KUMAR JHA AND ORS .....Petitioner
Through: appearance not given.
versus
DEAN ESIC PGIMSR BASAIDARAPUR AND ORS .....Respondent
Through: Mr. Yakesh Anand and Ms. Sonam
Anand, Adv for R-1/ ESIC.
Mr.Amrendra Kumar, O.S. for ESIC.
Mr.T. Singhdev, Mr. Abhijit
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/12/2024 at 21:22:08
Chakravarty, Mr. Bhanu Gulati, Advs
for NMC.
Ms. Anita Sahani, Adv. For R-3/
GGSIPU.
Mr. Ghanshyam Mishra, Adv for R-6.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.11.2024 List these matters for hearing on 10.02.2025.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 20, 2024 aks/mjo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2024 at 21:22:08