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Delhi High Court - Orders

Delhi Public School Vasant Kunj And Anr ... vs Govt Of Nct Of Delhi And Anr on 28 February, 2019

Author: C.Hari Shankar

Bench: C. Hari Shankar

$~59 to 62
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 7481/2017 & CM APPL. 30818/2017
+     W.P.(C) 8071/2017 & CM APPLs. 33212/2017, 11927/2018
+     W.P.(C) 8553/2017 & CM APPL. 35214/2017
+     W.P.(C) 8970/2017 & CM APPL. 36716/2017

      DELHI PUBLIC SCHOOL VASANT KUNJ AND ANR
      DELHI PUBLIC SCHOOL ROHINI AND ANR
      DELHI PUBLIC SCHOOL VASANT VIHAR AND ANR.
      DELHI PUBLIC SCHOOL DWARKA & ANR ..... Petitioners
                          Through:    Mr. Puneet Mittal, Sr. Adv.

                          versus

      GOVT OF NCT OF DELHI AND ANR          ..... Respondents
                   Through: Mr. Gautam Narayan, ASC for
                   GNCTD with Ms. Mahamaya Chatterjee,
                   Adv.
                   Mr. Ramesh Singh, SC with Ms. Nikita
                   Goyal and Mr. Chirayu Jain, Advs.

      CORAM:
      HON'BLE MR. JUSTICE C. HARI SHANKAR
                   ORDER

% 28.02.2019 These matters were passed over once at the end of the Board. Owing to paucity of time, it is not possible to take up these matters on second call.

List for disposal at the end of the Board on 13th March, 2019.

C.HARI SHANKAR, J FEBRUARY 28, 2019/bh