Delhi High Court - Orders
Delhi Public School Vasant Kunj And Anr ... vs Govt Of Nct Of Delhi And Anr on 28 February, 2019
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~59 to 62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7481/2017 & CM APPL. 30818/2017
+ W.P.(C) 8071/2017 & CM APPLs. 33212/2017, 11927/2018
+ W.P.(C) 8553/2017 & CM APPL. 35214/2017
+ W.P.(C) 8970/2017 & CM APPL. 36716/2017
DELHI PUBLIC SCHOOL VASANT KUNJ AND ANR
DELHI PUBLIC SCHOOL ROHINI AND ANR
DELHI PUBLIC SCHOOL VASANT VIHAR AND ANR.
DELHI PUBLIC SCHOOL DWARKA & ANR ..... Petitioners
Through: Mr. Puneet Mittal, Sr. Adv.
versus
GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Gautam Narayan, ASC for
GNCTD with Ms. Mahamaya Chatterjee,
Adv.
Mr. Ramesh Singh, SC with Ms. Nikita
Goyal and Mr. Chirayu Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 28.02.2019 These matters were passed over once at the end of the Board. Owing to paucity of time, it is not possible to take up these matters on second call.
List for disposal at the end of the Board on 13th March, 2019.
C.HARI SHANKAR, J FEBRUARY 28, 2019/bh