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[Cites 0, Cited by 0] [Section 397(1)] [Section 397] [Entire Act]

NCT Delhi - Subsection

Section 397(1)(h) in The Delhi Municipal Corporation Act, 1957

(h)save with the written permission of the Commissioner and in such manner as he may authorise, store or use night-soil, cow dung, manure, rubbish or any other substance emitting an offensive smell; or