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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)All enclosed staircases shall have on both sides strong handrails firmly secured to the wall by strong metal brackets about [7.5 cm] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] clear therefrom and about [1 metre] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] above the stairs, but such handrails shall not run on level platforms and landing where the length of such platform or landing exceeds the width of the stairs.