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Union of India - Section

Section 38 in The Indian Nursing Council Regulations

38.

The vice-President shall hold office for two years or until the date of election of his/her successor whichever is longer. He/She shall be eligible for re-election. If the office of the President is vacant or if the President for any reason is unable to exercise the powers or perform the duties of the office, the Vice-President will act in his place and shall exercise the powers and perform the duties of the President.