Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 624 in Bihar Education Code, 1961 624. Sanitary conveniences. - Four per cent of urinals and two per cent of latrines should be provided for each day school and in addition a separate latrine and urinal for the teachers. For schools in rural areas no such provision is necessary.(Hygiene Conference.)B. Hostels.
