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[Cites 0, Cited by 2] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(7) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(7)All country boats used for collection and removal of sand and such other vehicles coming under the Explanation to section 23 shall be given separate identify number and no permission shall be given for collection and removal of sand in the vehicles having to such number] [Inserted by Act No. 15 of 2013, dated 7.3.2013].