Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Inland Waterways Authority Of India Rules, 1986 25. Amount for capital expenditure. - The amount for the purposes of sub-section (4) of Section 14 of the Act shall be two crores of rupees.
